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Punjab-Haryana High Court

M/S Tecpro Systems Ltd & Anr vs Rajan Khandelwal on 20 February, 2018

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                                   CR No.2629 of 2017 (O&M)
                                                   Date of decision : 20.02.2018

M/s Tecpro Systems Limited and another

                                                                      ...Petitioners

                                          Versus

Rajan Khandelwal

                                                                     ...Respondent

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL.

Present:      Mr. Sachin Mittal, Advocate for the petitioners.

              Mr. R.S. Mamli, Advocate for the respondent.

              ****

ANIL KSHETARPAL, J.

For orders, see CR No.2628 of 2017, titled as M/s Tecpro Systems Limited and another Vs. Rajan Khandelwal, decided on 20.02.2018.




20.02.2018                                         (ANIL KSHETARPAL)
Pawan                                                    JUDGE

              Whether speaking/reasoned:-               Yes/No

              Whether reportable:-                      Yes/No




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