Punjab-Haryana High Court
M/S Tecpro Systems Ltd & Anr vs Rajan Khandelwal on 20 February, 2018
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR No.2629 of 2017 (O&M)
Date of decision : 20.02.2018
M/s Tecpro Systems Limited and another
...Petitioners
Versus
Rajan Khandelwal
...Respondent
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL.
Present: Mr. Sachin Mittal, Advocate for the petitioners.
Mr. R.S. Mamli, Advocate for the respondent.
****
ANIL KSHETARPAL, J.
For orders, see CR No.2628 of 2017, titled as M/s Tecpro Systems Limited and another Vs. Rajan Khandelwal, decided on 20.02.2018.
20.02.2018 (ANIL KSHETARPAL)
Pawan JUDGE
Whether speaking/reasoned:- Yes/No
Whether reportable:- Yes/No
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