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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Assam - Subsection

Section 65(1) in Assam Opium Rules

(1)Every licensed druggist and every permit-holder shall pay for his licence or permit the fee prescribed in Rule 17 supra and it shall be specified in the licence or permit, and shall be payable at such times and places as the Commissioner may direct.