Chattisgarh High Court
Cement Corporation Of India Limited vs Shri Pramod Kumar Tiwari 31 Mcc/48/2018 ... on 16 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MCC No.43 of 2018
Cement Corporation of India Limited Versus Shri Pramod Kumar Tiwari
16/02/2018 Shri Vinod Deshmukh, counsel for the applicant.
Heard.
Issue notice to the respondents on I.A. No.1 on payment of
process fee as per rules.
Sd/-
Judge Prashant Kumar Mishra Nirala