Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 25 in The Haryana Private Universities, 2006 25. Composition, constitution, powers and functions of other authorities. - The composition, constitution, powers and functions of other authorities of the university shall be such as may be specified by the Statutes.
