Allahabad High Court
Shamken Spinners Limited vs State Of U.P. & Others on 1 February, 2010
Bench: Prakash Krishna, Yogesh Chandra Gupta
Court No. - 36 Case :- WRIT - C No. - 56270 of 2009 Petitioner :- Shamken Spinners Limited Respondent :- State Of U.P. & Others Petitioner Counsel :- Syed Fahim Ahmed,Anurag Khanna Respondent Counsel :- C.S.C.,Anuj Mandhyan Hon'ble Prakash Krishna,J.
Hon'ble Yogesh Chandra Gupta,J. Let the counter affidavit filed today in the Court be taken on record. Name of Shri Ashok Srivastava, Advocate, may be shown in the cause list as counsel for the respondents whenever the case is listed next. Three weeks and no more time is granted to file rejoinder affidavit. List thereafter.
(Prakash Krishna, J.) (Yogesh Chandra Gupta, J.) Order Date :- 1.2.2010 LBY