Section 21(4) in The Jharkhand State Agricultural University Act, 2000
(4)The Vice-Chancellor shall normally hold office for a term of three years and shall be eligible for one more term not exceeding three years;Provided that the Chancellor may allow him to continue in office until his successor is appointed but this period shall not exceed six months;Provided further that the maximum age upto which a Vice-Chancellor may hold office, shall not exceed 65 years.
