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Union of India - Section

Section 126 in The Railway Protection Force Rules, 1987

126. Replacement of uniform.

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126.1The life of each of uniform shall be s specified by the Director-General through the Directives.
126.2Periodical inspections of kit issued to each enrolled member of the Force shallbe held by the Divisional Security Commissioner or the Assistant Security Commissioners and articles which are no longer fit for use may be condemned andsent to stores for replacement.
126.3If life of any article has not expired, proportionate cost(listed) shall be deductedfrom the enrolled member concerned, provided that no deduction may be made, if thearticle has been rendered unserviceable owing to fair wear and tear or has been lostthrough no fault of the member concerned, and the amount realized shall be creditedto Government.