Section 13 in The U.P. Directorate of Geology and Mining Ministerial Service Rules, 1978
13. Physical fitness.
- No candidate shall be appointed to a post in the service unless he be in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties. Before a candidate is finally approved for appointment, he shall be required to produce a Medical Certificate of fitness in accordance with the rules framed under Fundamental Rule 10 and contained in Chapter III of the Financial Hand Book, Volume II, Parts II to IV:Provided that medical certificate of fitness shall not be required from a candidate recruited by promotion.
