Section 12 in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976
12. Date of commencement of probation of persons appointed or promoted temporarily.
- If a person who is appointed or promoted temporarily under regulation 25 of these regulations is subsequently appointed thereto in accordance with these regulations, it shall be open to the appointing authority to allow such person to commence his probation from the date of such appointment or promotion, or from an earlier date, such date not being earlier to the date of his first temporary appointment or promotion under regulation 25, as the appointing authority may, in his discretion, decide.
