Madhya Pradesh High Court
Lokpal Singh vs The State Of Madhya Pradesh on 22 May, 2020
Author: Akhil Kumar Srivastava
Bench: Akhil Kumar Srivastava
1 MCRC-6342-2020 The High Court Of Madhya Pradesh MCRC-6342-2020 (LOKPAL SINGH Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 22-05-2020 Shri Sanjay Patel, learned counsel for the applicant. Shri Jagat Singh, learned P.L. for the State. Shri B.R. Pandey, learned counsel for the objector. This case is taken up for hearing through Video Conference. Case diary is available.
Learned counsel for the applicant prays for and is granted time to file some documents in regard to medical treatment of wife of the applicant.
List after one week.
(AKHIL KUMAR SRIVASTAVA) JUDGE pb Digitally signed by PRASHANT BAGJILEWALE Date: 22/05/2020 00:18:17