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[Cites 0, Cited by 0] [Article 243ZQ(2)] [Article 243ZQ] [Constitution]

Constitution Subarticle

Article 243ZQ(2)(a) in Constitution of India

(a)a co-operative society or an officer or member thereof willfully makes a false return or furnishes false information, or any person willfully not furnishes any information required from him by a person authorized in this behalf under the provisions of the State Act;