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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(11) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(11)Any casual vacancy in the committee may be filled by appointment of another person from the list or panel prepared by the Selection Committee, and shall hold office for the remaining term of the committee.