Madhya Pradesh High Court
Basant Jatav vs The State Of Madhya Pradesh on 29 July, 2024
Author: Sunita Yadav
Bench: Sunita Yadav
1 CRA-4343-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 4343 of 2024 (BASANT JATAV Vs THE STATE OF MADHYA PRADESH ) Dated : 29-07-2024 Mr. Anil Jha - Advocate for the appellant.
As prayed, list the case in the next week.
(SUNITA YADAV) JUDGE (LJ*) Signature Not Verified Signed by: LOKENDRA JAIN Signing time: 7/30/2024 10:18:29 AM