Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 17(1)] [Section 17] [Entire Act] Union of India - Subsection Section 17(1)(d) in The Limitation Act, 1963 (d)where any document necessary to establish the right of the plaintiff or applicant has been fraudulently concealed from him,