Section 13(4)(b) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

(b)assessed under Sub-section (3), (4) and (5) of Section 10 less the sum, if any, already paid by the dealer in respect of the said period; or

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