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[Cites 0, Cited by 2] [Section 83] [Entire Act]

Bengal Presidency - Subsection

Section 83(b) in Bengal Excise Act, 1909

(b)in section 54, [section 54A,] [Inserted by section 2000 of the Bengal Excise (Amendment) Act, 1979 (West Bengal Act No. 12 of 1979).] section 58, clause (d) or clause (e), or section 59, except on the complaint or report of the Collector or an Excise Officer authorized by the Collector in this behalf.