Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Telangana - Subsection Section 67(2) in Telangana Irrigation Act, 1357 F. (2)A rule may be general for all irrigation works or may be special for one or more irrigation works as the Government may direct.
