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[Cites 0, Cited by 0] [Section 33(9)] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(9)(c) in Haryana Juvenile Justice (Care and Protection of Children) Rules, 2002

(c)a release order made by the Committee declaring the child legally free for adoption within the period of six weeks from the date of application in the case of children below the age of two years, and three months in the case of children above that age;