Section 543 in Civil Court Rules of the High Court of Judicature at Patna
543.
The Head Clerk of the Administrative Office or the Accountant at out-stations is to be appointed Librarian of the Office Library. He will be primarily responsible for the custody and preservation of the books therein; but this will not relieve the Judge or other presiding authority from the general responsibility devolving on him as Head of the Office. [G.L. 12/53, G.L. 6/60.]
