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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(i) in Lease (Government Land for Jatropha/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2005

(i)"Public purpose" means the welfare of the people as envisaged in the Directive Principles of State Policy and includes provisions for allotment of land for Jatropha/Karanj plantation and bio-diesel based processing unit for the welfare;