Supreme Court - Daily Orders
Virgo Softech Ltd. vs Srei Equipment Finance Ltd. on 12 September, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.17 COURT NO.12 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23789/2014
(Arising out of impugned final judgment and order dated 14/07/2014
in AP No. 1539/2013 in GA No. 2110/2014 in APOT No. 328/2014
passed by the High Court of Calcutta)
VIRGO SOFTECH LTD. & ANR. Petitioner(s)
VERSUS
SREI EQUIPMENT FINANCE LTD. Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
judgment and interim relief)
Date : 12/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Nirnimesh Dube, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(R.NATARAJAN) (JASWINDER KAUR)
Court Master Court Master
Signature Not Verified
Digitally signed by
Neeta Sapra
Date: 2014.09.13
11:23:27 IST
Reason: