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Supreme Court - Daily Orders

Virgo Softech Ltd. vs Srei Equipment Finance Ltd. on 12 September, 2014

Bench: Madan B. Lokur, C. Nagappan

  ITEM NO.17                               COURT NO.12                 SECTION XVI

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (C)               No(s).   23789/2014

  (Arising out of impugned final judgment and order dated 14/07/2014
  in AP No. 1539/2013 in GA No. 2110/2014 in APOT No. 328/2014
  passed by the High Court of Calcutta)

  VIRGO SOFTECH LTD. & ANR.                                            Petitioner(s)

                                                  VERSUS

  SREI EQUIPMENT FINANCE LTD.                                          Respondent(s)

  (with appln. (s) for exemption from filing c/c of the impugned
  judgment and interim relief)

  Date : 12/09/2014 This petition was called on for hearing today.

  CORAM :
                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                           HON'BLE MR. JUSTICE C. NAGAPPAN


  For Petitioner(s)                   Mr. Nirnimesh Dube, Adv.


  For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

The special leave petition is dismissed.




                      (R.NATARAJAN)                              (JASWINDER KAUR)
                       Court Master                               Court Master




Signature Not Verified

Digitally signed by
Neeta Sapra
Date: 2014.09.13
11:23:27 IST
Reason: