Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 175(1)] [Section 175] [Entire Act] State of Goa - Subsection Section 175(1)(d) in The Goa Panchayat Raj Act, 1994 (d)direct a Panchayat to levy any tax if it has failed to do so in accordance with the provisions of this Act;