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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(ii) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(ii)National Council for Teacher Education and Universities shall be informed to take appropriate action under relevant rules of Universities/National Council for Teacher Education.