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[Cites 0, Cited by 0] [Section 52A] [Entire Act]

State of Bihar - Subsection

Section 52A(d) in Bihar Factories Rules, 1950

(d)"time weighted average concentration" means the average concentration of a substance in the air at any work location in a factory computed from evaluation of adequate number of air samples taken at that location, spread over the entire shift on any day, after giving weightage to the duration for which each such sample is collected and the concentration prevailing at the time of taking the sample.]