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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(3)(c) in Chhattisgarh District Mineral Foundation Trust Rules, 2015

(c)Energy and Watershed Development. - Electrification of households from conventional electricity and renewable sources of energy and strengthening of electricity infrastructure. Development of alternate source of energy (including micro-hydel) and rainwater harvesting system. Development of orchards, integrated farming and economic forestry and restoration of catchments.