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State of Rajasthan - Section

Section 15 in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

15. Withdrawal of recognition to School, Recognition, granted to a School under the Rajasthan No.

- Government Educational Institutions Act, 1989 (Act No. 19 of 1992), may be withdrawn, at any time, as per the provisions of the said Act.Part-VITeachers