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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1)(d) in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994

(d)a Tibetan refugee who came over to India before the Ist day of January, 1962 with the intention of permanently settling in India; or