Supreme Court - Daily Orders
The State Of Himachal Pradesh vs Rajesh Kumar @ Munnu on 13 April, 2015
ITEM NO.39 REGISTRAR COURT. 2 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Criminal Appeal No(s). 2097/2014
STATE OF H.P Appellant(s)
VERSUS
RAJESH KUMAR @ MUNNU Respondent(s)
Date : 13/04/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr. Arun K. Sinha,Adv.
Ms.Pragati Neekhra,adv.
Mr.Surya Narayan Singh,adv.
For Respondent(s)
Mr. Jogy Scaria,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the parties shall file the additional documents, if any, within a period of four weeks, whereafter no further extension shall be given.
List again on 03.08.2015.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.04.16 15:45:16 IST Reason: