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Supreme Court - Daily Orders

The State Of Himachal Pradesh vs Rajesh Kumar @ Munnu on 13 April, 2015

     ITEM NO.39                               REGISTRAR COURT. 2                SECTION IIB

                                      S U P R E M E C O U R T O F      I N D I A
                                              RECORD OF PROCEEDINGS


                                              BEFORE THE REGISTRAR M K HANJURA

     Criminal Appeal                   No(s).     2097/2014

     STATE OF H.P                                                             Appellant(s)

                                                         VERSUS

     RAJESH KUMAR @ MUNNU                                                     Respondent(s)


     Date : 13/04/2015 This appeal was called on for hearing today.


     For Appellant(s)
                                              Mr. Arun K. Sinha,Adv.
                                              Ms.Pragati Neekhra,adv.
                                              Mr.Surya Narayan Singh,adv.

     For Respondent(s)
                                              Mr. Jogy Scaria,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld.counsel for the parties shall file the additional documents, if any, within a period of four weeks, whereafter no further extension shall be given.

List again on 03.08.2015.

(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.04.16 15:45:16 IST Reason: