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[Cites 0, Cited by 13] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(h) in The Prevention Of Cruelty To Animals Act, 1960

(h)the precautions to be taken in the transport of animals, whether by rail, road, inland waterway, sea or air and the manner in which and the cages or other receptacles in which they may be so transported;