Section 693(3) in The Maharashtra Shops and Establishments Act, 1948
(3)The employees shall be entitled to overtime wages inaccordance with Section 63 of the said Act.]|-| 491. [ [Added by G.N. I & L.D. No. BSE 03/2000/5352/(7042)/Lab-9, dated the 25th September, 2002.]| The following branches of ABN-AMROBank N.V. at–