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State of Haryana - Section

Section 62 in Haryana Municipal Corporation Act, 1994

62. Presiding Officer at meetings of ad hoc committees.

(1)The Chairman or in his absence the Vice-Chairman shall preside at every meeting of the ad hoc committee.
(2)In the absence of the Chairman and the Vice-Chairman from any meeting the members of any such Committee shall choose one of their members to preside over the meeting.