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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of Tripura - Subsection

Section 151(1)(e) in Tripura Panchayats Act, 1993

(e)exercise such there powers, perform such other functions and discharge such other duties as the Zilla Parishad may, by general or special resolution,direct or as the State Government may, by rules made in this behalf, prescribe.