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State of Punjab - Section

Section 13 in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963

13. Secretary of the Faculty.

(1)The Faculty shall, with the previous approval of the State Government, appoint a Secretary who shall receive such salary and allowances and be subject to such conditions of service as may be prescribed by the rules made under this Act.
(2)Subject to the provisions of this Act and any general or special order of the Faculty, it shall be the duty of the Secretary to arrange for, and to maintain, and to be responsible to the Faculty for, the efficient running of its office.