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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(j) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(j)"Recruitment year in respect of any vacancy" means the calendar year in which the vacancy arises and which is filled up in accordance with these rules.