Calcutta High Court (Appellete Side)
Babulal Nahata & Ors vs State Of West Bengal & Anr on 11 September, 2017
1 11/09/2017
ARDR CRR 2885 of 2009 Babulal Nahata & ors.
Vs. State of West Bengal & anr.
Mr. Milon Mukherjee, Sr. Adv., Mr. S. P. Tiwary, Mr. Biswajit Manna, ...for the petitioners.
Mr. Mihir Kundu, ...for the O. P. 2.
Heard-in-part.
As jointly prayed for by the learned counsel for the parties, put up this matter for further hearing one week after the vacation.
(Siddhartha Chattopadhyay, J.)