Jammu & Kashmir High Court
Sushila Sharma And Ors vs Mahindra Kumar Sharma And Anr on 13 December, 2021
Author: Puneet Gupta
Bench: Puneet Gupta
Sr. No.5
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CM No.8962/2021 in
MA No.85/2014
Sushila Sharma and ors. .....Appellant(s)
Through: Mr. Rahul Bharti, Sr. Advocate with
Assisting counsel.
Vs
Mahindra Kumar Sharma and anr. ..... Respondent(s)
Through: Mr. Mazhar Ali Khan, Advocate.
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
CM No.8962/2021
The restoration application seeking restoration of MA No.85/2014 which came to be dismissed for non prosecution vide order dated 27.08.2021, is allowed. MA No.85/2014 along with MP No.107/2014 is restored to its original number. CM No.8962/2021 is disposed of.
MA No.85/2014 & MP No.107/2014 List on 05.04.2022.
( Puneet Gupta ) Judge Jammu 13.12.2021 Narinder NARINDER KUMAR SHARMA 2021.12.13 16:29 I attest to the accuracy and integrity of this document