Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] State of Punjab - Subsection Section 23(2)(j) in Punjab Urban Estates (Development and Regulation) Act, 1964 (j)the form and manner in which appeals and applications under this Act may be filed and the fees leviable on such appeals and applications ;