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[Cites 0, Cited by 8] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(j) in The Payment Of Wages Act, 1936

(j)deductions for payments to co-operative societies approved by [the appropriate Government] [ Substituted by Act 41 of 2005, Section 3, for " the State Government" (w.e.f. 9.11.2005).][or any officer specified by it in this behalf] [ Inserted by Act 53 of 1964, Section 6 (w.e.f. 1.2.1965).] or to a scheme of insurance maintained by the Indian Post Office; [and] [ Added by Ordinance 3 of 1940, Section 2.]