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Calcutta High Court

Arunava Ghosh vs Speaker on 2 April, 2019

Author: Debangsu Basak

Bench: Debangsu Basak

                                    ORDER SHEET

                                 WP No. 1125 of 2013
                         IN THE HIGH COURT AT CALCUTTA
                            Constitutional Writ Jurisdiction
                                   ORIGINAL SIDE



                             ARUNAVA GHOSH
                                  Versus
             SPEAKER, WEST BENGAL LEGISLATIVE ASSEMBLY & ORS.


      BEFORE:

      The Hon'ble JUSTICE DEBANGSU BASAK

Date : 2nd April, 2019.

For Petitioner : Mr. Soumya Majumder, Advocate Mr. Anindya Lahiri, Advocate For UOI : Mr. Kaushik Chanda, ASG Mr. Rahul Sarkar, Advocate The Court : On the prayer of the learned Advocate appearing for the petitioner, list the writ petition under the heading "For Hearing" on April 16, 2019.

(DEBANGSU BASAK, J.) SN.