Calcutta High Court
Arunava Ghosh vs Speaker on 2 April, 2019
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
WP No. 1125 of 2013
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ARUNAVA GHOSH
Versus
SPEAKER, WEST BENGAL LEGISLATIVE ASSEMBLY & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 2nd April, 2019.
For Petitioner : Mr. Soumya Majumder, Advocate Mr. Anindya Lahiri, Advocate For UOI : Mr. Kaushik Chanda, ASG Mr. Rahul Sarkar, Advocate The Court : On the prayer of the learned Advocate appearing for the petitioner, list the writ petition under the heading "For Hearing" on April 16, 2019.
(DEBANGSU BASAK, J.) SN.