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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Himachal Pradesh - Subsection

Section 20(3)(f) in Himachal Pradesh Technical University Act, 2014

(f)to assess and lay down standards of accommodation, equipment, apparatus, library maintenance and other physical facilities required for each School or Department or Centre and Affiliated College or Institution;