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Delhi High Court - Orders

Honda Cars India Ltd vs Deputy Comm. Of Income Tax & Anr on 11 May, 2026

                          $~40
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 8084/2016
                                    HONDA CARS INDIA LTD.
                                                                                                            .....Petitioner
                                                                  Through:            Mr. Harpreet Ajmani and Mr.
                                                                                      Adwetya Grover, Advs.

                                                                  versus

                                    DEPUTY COMM. OF INCOME TAX & ANR.
                                                                                                           .....Respondents
                                                                  Through:            Mr. V.K. Saksena, JSC

                                    CORAM:
                                    HON'BLE MR. JUSTICE DINESH MEHTA
                                    HON'BLE MR. JUSTICE VINOD KUMAR
                                                        ORDER

% 11.05.2026 List this case on 19.05.2026, as prayed by Mr. V.K. Saksena, learned Junior Standing Counsel for the respondents.

DINESH MEHTA, J VINOD KUMAR, J MAY 11, 2026/ss This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/05/2026 at 20:55:03