Delhi High Court - Orders
Honda Cars India Ltd vs Deputy Comm. Of Income Tax & Anr on 11 May, 2026
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8084/2016
HONDA CARS INDIA LTD.
.....Petitioner
Through: Mr. Harpreet Ajmani and Mr.
Adwetya Grover, Advs.
versus
DEPUTY COMM. OF INCOME TAX & ANR.
.....Respondents
Through: Mr. V.K. Saksena, JSC
CORAM:
HON'BLE MR. JUSTICE DINESH MEHTA
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 11.05.2026 List this case on 19.05.2026, as prayed by Mr. V.K. Saksena, learned Junior Standing Counsel for the respondents.
DINESH MEHTA, J VINOD KUMAR, J MAY 11, 2026/ss This is a digitally signed order.
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