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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(5)(c) in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963

(c)that the real object of the applicant is to be used, or allow the nursing home or clinical establishment to be used, for unsocial or immoral purposes;