Supreme Court - Daily Orders
Urmila Chauhan vs The Chairman Army Public School on 24 February, 2023
Bench: V. Ramasubramanian, Pankaj Mithal
ITEM NO.802 COURT NO.15 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7994/2022
(Arising out of impugned final judgment and order dated 30-03-2022
in LPA No. 97/2021 passed by the High Court Of Himachal Pradesh At
Shimla)
URMILA CHAUHAN PETITIONER(S)
VERSUS
THE CHAIRMAN ARMY PUBLIC SCHOOL & ORS. RESPONDENT(S)
(FOR ADMISSION and I.R. )
Date : 24-02-2023 This petition was ORALLY MENTIONED today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Siddharth Jain, Adv. (Mentioned by)
Mr. Umang Shankar, AOR
For Respondent(s)
Mr. Nikhil Jain, AOR
UPON BEING MENTIONED, the Court made the following
O R D E R
List on 28.02.2023.
(POOJA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by POOJA SHARMA Date: 2023.02.24 17:04:11 IST Reason: