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Supreme Court - Daily Orders

Urmila Chauhan vs The Chairman Army Public School on 24 February, 2023

Bench: V. Ramasubramanian, Pankaj Mithal

     ITEM NO.802                               COURT NO.15                  SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).    7994/2022

     (Arising out of impugned final judgment and order dated 30-03-2022
     in LPA No. 97/2021 passed by the High Court Of Himachal Pradesh At
     Shimla)

     URMILA CHAUHAN                                                      PETITIONER(S)

                                                     VERSUS

     THE CHAIRMAN ARMY PUBLIC SCHOOL & ORS.                              RESPONDENT(S)

     (FOR ADMISSION and I.R. )

     Date : 24-02-2023 This petition was ORALLY MENTIONED today.

     CORAM :
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
                             HON'BLE MR. JUSTICE PANKAJ MITHAL


     For Petitioner(s)                 Mr. Siddharth Jain, Adv. (Mentioned by)
                                       Mr. Umang Shankar, AOR

     For Respondent(s)
                                        Mr. Nikhil Jain, AOR


                              UPON BEING MENTIONED, the Court made the following
                                                 O R D E R

List on 28.02.2023.

(POOJA SHARMA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by POOJA SHARMA Date: 2023.02.24 17:04:11 IST Reason: