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Union of India - Section

Section 32 in The Transport Of Animals Rules, 1978

32. (a) A valid health certificate by a qualified veterinary surgeon to the effect that the monkeys are in a fit condition to travel from the nearest rail-head to another rail-head or from a rail-head to the nearest airport and are not showing any signs of infectious or contagious disease shall accompany each consignment.

(b)In the absence of such a certificate, the carrier shall refuse to accept the consignment for transport.
(c)The certificate shall be in a form specified in Schedule D.