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Pr. Commissioner Of Income Tax vs M/S Italica Floor Tiles Pvt. Ltd. on 29 March, 2019

Bench: D.Y. Chandrachud, Hemant Gupta

     ITEM NO.17+63                        COURT NO.9                 SECTION III

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7789/2019

     (Arising out of impugned final judgment and order dated 25-04-2018
     in TA No. 86/2016 passed by the High Court Of Gujarat At Ahmedabad)

     PR. COMMISSIONER OF INCOME TAX                                   Petitioner(s)

                                                 VERSUS

     M/S ITALICA FLOOR TILES PVT. LTD.                                Respondent(s)

     (FOR ADMISSION and I.R. and IA No.46939/2019-CONDONATION OF DELAY
     IN FILING )
     D. No. 8894/2019

     D. No. 6026/2019

     D. No. 7696/2019

     D. No.              7776/2019

     D. No. 7802/2019

     D. No. 8995/2019

     Date : 29-03-2019 These petitions were called on for hearing today.

     CORAM :
                          HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                          HON'BLE MR. JUSTICE HEMANT GUPTA

     For Petitioner(s)               Mr. Sanjay Jain, ASG
                                     Mr. A.K. Kaul, Adv.
                                     Ms. Rukmani Bobde, Adv.
                                     Ms. Nivedeta Nair, Adv.
                                     Mrs. Anil Katiyar, AOR
     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice on the applications for condonation of delay as well as on the special leave petitions.

Tag with SLP (C ) D.No. 5913 of 2019.

12:58:31 IST
Reason:



     (NEELAM GULATI)                                           (SUNIL KUMAR RAJVANSHI)
     COURT MASTER (SH)                                                BRANCH OFFICER