Section 169A in Rajasthan Land Revenue (Land Records) Rules, 1957
169A. [ Pass Book. [Substituted by No. F. 2(4) Rajasthan/4/86, dated 16-5-87; published in Rajasthan Gazette Part IV C(I), dated 27-8-87, p. 175 in Hindi.]
- The provisions contained in Rajasthan Pass-Book (Agricultural Holdings) Act, 1983 and Rajasthan Pass-Book (Agricultural Holdings) Rules, 1983 shall apply in respect of Pass-Book.]
