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Supreme Court - Daily Orders

Private Schools Association J And K vs The Union Territory Of Jammu And Kashmir on 21 April, 2020

Bench: N.V. Ramana, R. Subhash Reddy, B.R. Gavai

     ITEM NO.303                                  Virtual Court 1                        SECTION X

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS

                                    WRIT PETITION (CIVIL) Diary No.10904/2020

     PRIVATE SCHOOLS ASSOCIATION J AND K                                         Petitioner(s)

                                                        VERSUS

     THE UNION TERRITORY OF JAMMU AND KASHMIR                                    Respondent(s)

     Date : 21­04­2020 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE N.V. RAMANA
                               HON'BLE MR. JUSTICE R. SUBHASH REDDY
                               HON'BLE MR. JUSTICE B.R. GAVAI

     For Petitioner(s)
                                            Ms. Charu Ambwani, AOR

     For UT of J&K                          Mr. Tushar Mehta, SG
                                            Ms. Shashi Juneja, Adv.

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The Court is convened through Video Conferencing.

Heard the learned counsel appearing for the petitioner and Mr. Tushar Mehta, learned Solicitor General appearing for the Union Territory of Jammu & Kashmir.

The Petitioner is permitted to serve advance copy of the petition to the learned Solicitor General immediately through e.mail.

Upon receipt of the copy of the petition, as prayed, learned Solicitor General is permitted to file counter affidavit by Sunday i.e. 26th April, 2020 with an advance copy to the learned counsel for the petitioner through e.mail.

Signature Not Verified Digitally signed by

List the matter on Monday, the 27th April, 2020.

GEETA AHUJA Date: 2020.04.21 16:52:38 IST Reason:
     (VISHAL ANAND)                                                            (RAJ RANI NEGI)
     COURT MASTER (SH)                                                       ASSISTANT REGISTRAR