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[Cites 0, Cited by 4] [Section 109(2)] [Section 109] [Entire Act]

Union of India - Subsection

Section 109(2)(iv) in The Wakf Act, 1995

(iv)the manner of election of members of the Board by means of a single transferable vote, under sub-section (1) of sub-section (2) of section 14;