Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Madhya Pradesh - Subsection Section 13(18) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974 (18)The treatment meted out to the internees will not be subject to inspection by international organisations like the International Red Cross.
