Delhi High Court - Orders
Krishnapatnam Port Company Limited & ... vs Strategic Port Investments Kpc Ltd. & ... on 31 August, 2020
Author: Rekha Palli
Bench: Rekha Palli
Via video conferencing
$~12, 13, 17 to 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 64/2019
KRISHNAPATNAM PORT COMPANY LIMITED & ORS.
..... Petitioners
Through Mr.Ajit Warrier, Adv.
versus
STRATEGIC PORT INVESTMENTS KPC LTD. & ANR.
..... Respondents
Through Mr.Shankh Sengupta with Ms.Tina
Abraham, Mr.Akshay Puri,
Ms.Chaavi Jain, Advs.
+ O.M.P. (COMM) 62/2019
CHINTA INVESTMENTS PRIVATE LIMITED
..... Petitioner
Through Mr.Ajit Warrier, Adv.
versus
STRATEGIC PORT INVESTMENTS KPC LTD & ORS
..... Respondent
Through Mr.Shankh Sengupta with Ms.Tina
Abraham, Mr.Akshay Puri,
Ms.Chaavi Jain, Advs.
+ OMP(COMM) 380/2018
CHINTA INVESTMENTS PRIVATE LIMITED ..... Petitioner
Through Mr.Ajit Warrier, Adv.
versus
Signature Not Verified
Signed By:GARIMA MADAN
Location:
Signing Date:01.09.2020
14:45:34
STRATEGIC PORT INVESTMENTS KPC LTD & ORS
..... Respondents
Through Mr.Shankh Sengupta with Ms.Tina
Abraham, Mr.Akshay Puri,
Ms.Chaavi Jain, Advs.
+ OMP(COMM) 381/2018
KRISHNAPATNAM PORT COMPANY LIMITED & ORS.
..... Petitioners
Through Mr.Ajit Warrier, Adv.
versus
STRATEGIC PORT INVESTMENTS KPC LTD. & ANR.
..... Respondents
Through Mr.Shankh Sengupta with Ms.Tina
Abraham, Mr.Akshay Puri,
Ms.Chaavi Jain, Advs.
+ OMP(COMM) 419/2018
STRATEGIC PORT INVESTMENTS KPC LTD.
..... Petitioners
Through Mr.Shankh Sengupta with Ms.Tina
Abraham, Mr.Akshay Puri,
Ms.Chaavi Jain, Advs.
versus
KRISHNAPATNAM PORT COMPANY LIMITED & ORS..
..... Respondents
Through Mr.Ajit Warrier, Adv.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
Signature Not Verified
Signed By:GARIMA MADAN
Location:
Signing Date:01.09.2020
14:45:34
ORDER
% 31.08.2020 I.A. 7522/2020 IN OMP(COMM) 64/2019 I.A. 7499/2020 IN OMP(COMM) 62/2019 I.A. 7560/2020 IN OMP(COMM) 380/2018 I.A. 7558//2020 IN OMP(COMM) 381/2018 I.A. 7559/2020 IN OMP(COMM) 419/2018
1. In view of the order passed today in OMP (I) (COMM.) 225/2018, appointing a Local Commissioner to oversee the steps for completion of the process of settlement arrived at between the parties, the present applications are rendered infructuous and accordingly disposed of.
OMP(COMM) 64/2019 ,OMP(COMM) 62/2019, OMP(COMM) 380/2018, OMP(COMM) 381/2018 & OMP(COMM) 419/2018
2. List the present batch of petitions along with OMP (I) (COMM.) 225/2018 on 22.10.2020.
REKHA PALLI, J AUGUST 31, 2020 gm Signature Not Verified Signed By:GARIMA MADAN Location: Signing Date:01.09.2020 14:45:34